Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(3) in Sree Sankaracharya University of Sanskrit Act, 1994 (3)The meetings of the Syndicate and the Academic Council shall be convened by the Registrar as directed by the Vice-Chancellor.
