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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Uttar Pradesh - Subsection

Section 83(2) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

(2)Any person called upon to furnish the information under sub-rule (1) shall be legally bound to do so.Form I[See Rule 17 (1)]Application for Registration of Establishment employing Contract Labour