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State of Uttar Pradesh - Section

Section 8 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

8. Reservations. -

Reservation for the Scheduled Castes, Scheduled Tribes and other categories of candidates shall be in accordance with the orders of the State Government for reservation in force at the time of recruitment.