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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(2)(q) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(q)determination of local offices of the Nigam for the purpose of payment of instalments by land holders under this Act;