Bombay High Court
Igm Shipping Private Limited Through ... vs Royal Flooring International Through ... on 21 February, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 28 ARBAPL-27623-23.odt
E-file
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.27623 OF 2023
IGM Shipping Private Limited .. Applicant
through its Autorised Representative
Raees Ahmed
Versus
Royal Floorings International .. Respondent
through its Authorised
Representative Shivani Dhrumil
Shah
...
Mr.Atif Shaikh for the Applicant.
Mr.Dinesh Dubey with Mr.Pranay Chaugule for the
Respondent.
...
CORAM: BHARATI DANGRE, J.
DATED : 21st FEBRUARY, 2024 P.C:-
On being served, the Respondent is represented through the learned counsel Mr.Dinesh Dubey, who seeks two weeks' time to file an affidavit-in-reply.
At his request, re-notify to 14/03/2024.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 22/02/2024 ::: Downloaded on - 18/03/2024 01:15:12 :::