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Bombay High Court

Igm Shipping Private Limited Through ... vs Royal Flooring International Through ... on 21 February, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                        1/1                        28 ARBAPL-27623-23.odt

                                                                                           E-file

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION
        ARBITRATION APPLICATION (L) NO.27623 OF 2023


IGM Shipping Private Limited                              ..     Applicant
through its Autorised Representative
Raees Ahmed
                       Versus
Royal    Floorings  International                         ..     Respondent
through        its    Authorised
Representative Shivani Dhrumil
Shah


                                               ...

Mr.Atif Shaikh for the Applicant.
Mr.Dinesh Dubey                  with         Mr.Pranay        Chaugule          for     the
Respondent.
                                               ...

                          CORAM: BHARATI DANGRE, J.

DATED : 21st FEBRUARY, 2024 P.C:-

On being served, the Respondent is represented through the learned counsel Mr.Dinesh Dubey, who seeks two weeks' time to file an affidavit-in-reply.
At his request, re-notify to 14/03/2024.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 22/02/2024 ::: Downloaded on - 18/03/2024 01:15:12 :::