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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

Union of India - Subsection

Section 103(2)(H) in Finance Act, 2013

(H)in section 83, for the figure and letter "9A", the words, brackets, figures and letter "sub-section (2) of section 9A" shall be substituted;
(I)in section 86, in sub-section (5), for the word, brackets and figure "subsection (3)", the words, brackets and figures "sub-section (i) or sub-section (3)" shall be substituted;