Madhya Pradesh High Court
Dhirendra Kumar Bajpai vs The State Of Madhya Pradesh on 7 May, 2018
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 07/05/2018 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 5,6,11, 12, 13, 15, 16, 18 Next Week to 28 29 to 51 After two weeks 52 to 60, 62 to 66 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.05.08 17:21:40 -07'00'