Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(5)(c) in The Gujarat Veterinary Practitioners Act, 1969 (c)the qualifications specified in the Schedule possessed by him if any and the date on which he obtained each qualification and the authority which conferred or granted it; and