Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 83] [Entire Act] State of Maharashtra - Subsection Section 83(a) in The Maharashtra Prohibition Act (a)to commit or cause to be committed any offence under this Act, or
