Calcutta High Court (Appellete Side)
Mohan Insurance And Financial ... vs Hdfc Bank Ltd. & Ors on 20 June, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
1
20‐06‐2019
sl. no. 589
tkm/ct. 8
WP 9387 (W) of 2019
Mohan Insurance and Financial Consultancy Pvt. Ltd. & Anr.
Versus
HDFC Bank Ltd. & Ors.
Mr. Supriyo Singh
... for the petitioners
Mr. Sidhartha Banerjee
Mr. A. Basu
Mr. S. Bhattacharya
... for respondent no. 1
Writ petition is dismissed as withdrawn with liberty to file afresh on the self‐same cause of action.
(DEBANGSU BASAK, J.)