Himachal Pradesh High Court
Deepak Verma vs . State Of H.P. on 17 February, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Deepak Verma vs. State of H.P. .
Cr.M.P(M) No. 268 of 2023 17.02.2023 Present: Mr Anirudh Sharma, Advocate, for the petitioner.
Mr. B.C. Verma, Addl. A.G with Mr. Pranay Pratap Singh, Addl. A.G and Mr. J.S. Guleria, Dy. A.G for the respondent.
ASI Prakash Chand, IO/PS, Sadar, Shimla is present in person along-with the record.
The Investigating Officer of the case has submitted that some relevant record is still required to be obtained and the investigation is in progress.
Accordingly, list the matter on 4th March, 2023.
February 17, 2023 ( Satyen Vaidya )
(naveen) Vacation Judge
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