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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(q) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(q)"Pt. B.D. Sharma PGIMS " means Pandit Bhagwat Dayal Sharma Post Graduate Institute of Medical Sciences, Rohtak including, Nursing, Pharmacy and other such colleges maintained by Pt. B.D. Sharma PGIMS;