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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(6) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(6)The inspection committee constituted under Section 35 of the Act shall function as district or city advisory board in terms of sub-Section (3) of Section 62 of the Act.