Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(6) in Bihar Education Code, 1961 (6)to suspend and impose punishment other than degradation or dismissal in accordance with the rules in force, in regard to subordinate officer drawing salaries of Rs. 350 or less and to make subsistence grants to suspended officers;
