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State of Madhya Pradesh - Section

Section 23 in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

23. Directions by the State Government to Board.

- The State Government may give to the Board such directions as in its opinion are necessary or expedient in connection with expenditure from the fund or for carrying out the other purposes of the Act and the Board shall comply with such directions.