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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(1)(f) in Assam Panchayat (Constitution) Rules, 1995

(f)such person as the Deputy Commissioner or Sub-Divisional Officer as the case may be, or the Presiding Officer may employ for conducting election under these rules.