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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Veterinary Council Rules, 1997

(1)As soon as may be after publication of the notification under Rule 3, the Registrar shall prepare the electoral roll in Form No. 1 which shall contain the name of every person whose name is entered in the Register.