Bombay High Court
Kutbi Manzil Tenants Welfare ... vs Municipal Corporation Of Greater ... on 9 August, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 2332 OF 2019
Kutbi Manzil Tenants Welfare Association ....Petitioner
V/S
Municipal Corporation Of Greater Mumbai And ....Respondent
2 Ors.
R A M Legal For the Petitioner CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 9th August, 2019 P.C. :
Mentioned at 11.00 a.m. No urgency.
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