Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Bengal Presidency - Subsection Section 49(a) in Bengal Children Act, 1922 (a)if passed by a Magistrate other than a District Magistrate or a Presidency Magistrate, to the District Magistrate;
