Supreme Court - Daily Orders
Ridhi Anil Gupta vs Union Of India on 15 February, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.42 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1236/2017
RIDHI ANIL GUPTA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 60479/2018 – Amendment of the Petition)
WITH
SLP(C) No. 3373/2018 (IX)
(FOR ADMISSION and I.R. and IA No.139859/2017-CONDONATION OF DELAY
IN FILING and IA No.139862/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.139866/2017-INTERVENTION/IMPLEADMENT
and IA No.139855/2017-PERMISSION TO FILE SLP/TP and IA
No.139863/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 15-02-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. K.N. Viswanathan, Sr. Adv.
Mr.Saswat Pattnaik, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Hasan Murtaza, AOR
For Respondent(s)
Ms. Madhavi Diwan, ASG
Ms. Shraddha Desmukh, Adv.
Mr. Vinay Navare, Adv.
Ms. Gwen Kartika, Adv.
Ms. Abha R. Sharma, AOR
Mr. Prashant Singh, Adv.
Ms. Nisha Mohandas, Adv.
Mr. Tanvir Nayar, Adv.
Signature Not Verified
Ms. Archana Singh, Adv.
Digitally signed by
DEEPAK SINGH
Date: 2019.02.16
Mr. Abhisth Kumar, AOR
12:17:19 IST
Reason: Mr. Abhisth Kumar, AOR
Mr. Varun Singh, AOR
Mr. Tushar Mehta, S.G.
Ms. SwarupamaChaturvedi, Adv.
Ms. Sharda Desmukh, Adv.
Ms.Chinmayee Chandra, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Parag Tripathi, Sr. Adv.
Mr. Mishra Saurabh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 27.02.2019.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)