Supreme Court - Daily Orders
Shyam Sundar Singh vs Ram Kumar Yadav . on 19 January, 2015
Bench: M.Y. Eqbal, Kurian Joseph
ITEM NO.35 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 681/2015
(Arising out of impugned final judgment and order dated 01/12/2014
in CMIA No. 56107/2014,01/12/2014 in WB No. 51547/2004 passed by
the High Court Of Judicature at Allahabad)
SHYAM SUNDAR SINGH Petitioner(s)
VERSUS
RAM KUMAR YADAV & ORS. Respondent(s)
(with interim relief and office report)
Date : 19/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s)
Mr. Sanjay Mani Tripathi, Adv.
Ms. Anu Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.01.20
16:53:12 IST
Reason: