Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Punjab - Subsection Section 81(3) in The Punjab Land Revenue Act, 1887 (3)The proclamation shall be further published in the manner prescribed in section 22 and in such other manner as the Collector thinks expedient.
