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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(1)If any difficulty arises in giving effect to the provisions of this act, the Government may, by order published in the Official Gazette, do anything which appears to it necessary for the purpose of removing the difficulty.