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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(5)(f) in The Punjab Borstal Rules

(f)If the inmate had previously been in the Special, Star, or Monitor Grade, he shall not be restored thereto without passing through a period of probation in the lower grades for such periods as the Superintendent may determine.