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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(c) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(c)the manner in which and the conditions and limitations subject to which the National Fund shall be utilised under sub-section (3) of section 20;