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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(p) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(p)"Social Audit of a Scheme" means auditing of a scheme by the primary stakeholders of the Scheme or with the active involvement of the primary stakeholders of the scheme. In context of National Rural employment Guarantee Scheme - AP, Social Audit includes verification of works, or facts on ground vis-a-vis official records taking into account the recorded or oral evidence, which is aided and facilitated by civil society organizations and/or Government.