Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(1) in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993 (1)66-2/3 per cent posts in the cadre are filled in by direct recruits selected through the Commission.
