Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of West Bengal - Subsection Section 28(3) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (3)The Director of Research shall exercise such other powers and perform such other duties as may be conferred or imposed on him by the Statutes.
