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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(5)(b) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965

(b)A Public Notice of the application shall also be issued in a local daily or a weekly newspaper at the expense of the applicant.