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[Cites 0, Cited by 1] [Section 112(2)] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(2)(b) in The Electricity Act, 2003

(b)a Bench may be constituted by the Chairperson of the Appellate Tribunal with two or more Members of the Appellate Tribunal as the Chairperson of the Appellate Tribunal may deem fit: