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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Nagaland - Subsection

Section 32(3) in The Nagaland University Act, 1989

(3)Any observations made by the Visitor on the annual accounts shall be brought t the notice of the Court and the observations of the Court, if any shall, after being considered by the Executive Council, be submitted to the Visitor.