Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(l) in The National Commission For Women (Annual Statement Of Accounts And Annual Report) Rules, 1995 (l)periodical reports to Government on any matter pertaining to women and in particular various difficulties under which women toil;
