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[Cites 0, Cited by 34] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(16) in The Electricity Act, 2003

(16)“dedicated transmission lines” means any electric supply-line for point to point transmission which are required for the purpose of connecting electric lines or electric plants of a captive generating plant referred to in section 9 or generating station referred to in section 10 to any transmission lines or sub-stations, or generating stations, or the load centre, as the case may be;