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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(c) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)a note indicating the priorities assigned to works included in the draft plan and the phasing of the programme of development as such;