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State of Rajasthan - Section

Section 10 in The Kota Open University Act, 1987

10. Authorities of the University.

- The following shall be the Authorities of the University, namely;-
(a)Board of Management;
(b)Academic Council;
(c)Finance Committee;
(d)Planning Board; and
(e)any other body constituted as, or declared to be the Authority of the University under the Statutes.