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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2)(ii) in Bihar Employees' State Insurance Medical Service Rules, 1981

(ii)A candidate must have, after passing the final M.B.B.S. Examination from any recognised University completed successfully housemanship for at least 6 months. Housemanship may not be insisted upon in respect of candidates who have passed the M.B.B.S. condensed course or old M.B.B.S. course in which housemanship was not compulsory provided he/she has been duly registered by the Registrar, Bihar Council of Medical Regulation.