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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(e) in The Gujarat Fiscal Responsibility Act, 2005

(e)cap within a period of three years commencing from the 1st April, 2005 and ending on the 31st March, 2008, the total public debt of the State Government at thirty percent, of the estimated Gross State Domestic Product for that year;