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Calcutta High Court (Appellete Side)

Sri Rongon Neogi vs The Income Tax Officer on 9 December, 2011

Author: Soumitra Pal

Bench: Soumitra Pal

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9. 12 . 2011

                            W.P. 23230(W) of 2010


                             Sri Rongon Neogi
                                  Versus
                       The Income Tax Officer, Ward No.30(3),
                       Kolkata and others


                     Mr. Malay Dhar,
                     Mr. Biswajit Sarkar,
                                  ..for the petitioner.


                     Mr. R.N. Bandyopadhyay,
                     Mr. Prithu Dudhoria,
                                         ..for the respondents.

I have been informed that since the file could not be traced the matter could not be listed. Let the report dated 1st December, 2011 filed in Court today, be kept on record.

Heard learned advocates for the parties. Interim order, already passed, is reimposed and is extended till 11th May, 2012 or until further order, whichever is earlier.

Liberty to mention upon notice.

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