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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(2) in Rajasthan State Legal Services Authority Regulations, 1999

(2)Without prejudice to the generality of the functions referred to in sub-regulation (1), the District Legal Awareness Committee shall, for the District perform all or any of the functions, enumerated in sub-regulation (2) of regulation 46 herein before mentioned for High Court Legal Awareness Committee.