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State of Jharkhand - Section

Section 7 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

7. Consolidated statement showing particulars of officer.

- From the applications referred to in the above rule, each District Officer or Head of Departments will prepare and send a consolidated statement showing the particulars of the officer and the subjects and standards in which they intend to appear, alongwith their applications to the Secretary to the Central Examination Committee constituted by Government to direct and control the departmental examinations, latest by the 16th May/16th September for the first/second half-yearly examination.