Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Tamilnadu - Subsection Section 55(1) in The Tamil Nadu Borstal Schools Rules, 1938 (1)the cases of all inmates who, having undergone not less than six months of detention, are in the opinion of the Superintendent, fit for release on licence;
