Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(4) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (4)[ The Dean shall hold office for a term of four years] [Sub-section (4) first inserted by W. B. Act 31 of 1981, then substituted by W.B. Act 21 of 1996.].
