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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(c) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(c)the method of appointment, the conditions of service and the scales of pay and allowances of the officer and other employees of the Board appointed under section 12;