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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(d) in Maharashtra Public Trust Rules, 1951

(d)an additional fee of [five paise] [Added by Notification No. 13337/P, dated 2nd June 1972.] for every sheet of full scan paper used in preparing the copy or copies asked for ;