Rajasthan High Court - Jaipur
Jitendra Kumar Soni @ Jitendra Kapoor ... vs Priyanka Soni W/O Sh. Jitendra Kumar ... on 2 May, 2019
Author: Goverdhan Bardhar
Bench: Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 959/2019
Jitendra Kumar Soni @ Jitendra Kapoor S/o Shri Deshraj, Aged
About 31 Years, R/o Bhojanshala Building Agra Gate Dist. Ajmer
----Petitioner
Versus
1. Priyanka Soni W/o Sh. Jitendra Kumar Soni @ Jitenndra
Kapoor D/o Sartaj Bahadur Soni B/c Sunar, Aged About
25 Years, R/o 408/09 Bhojanshala Building Ward No 6
Agra Gate Ajmer
2. Master Divyanshu S/o Jitendra Kumar Soni @jitendra
Kapoor Aged 5 Months B/c Sunar, Through Her Mother
And Nathural Guardian Non Petitoner No 1
----Respondents
For Petitioner(s) : Mr. Khurshid Ahmed Khan For Respondent(s) :
HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 02/05/2019 Learned counsel for the petitioner seeks permission of the Court to withdraw this revision petition with liberty to move application before the Family Court, Ajmer with the prayer to allow adjustment of the amount paid towards interim maintenance.
Permission sought for is granted. The revision petition is dismissed as withdrawn with liberty sought for.
Consequent upon withdrawal of the revision petition the stay application stands disposed of.
(GOVERDHAN BARDHAR),J Dheeraj/68 (Downloaded on 28/06/2019 at 11:16:35 PM) Powered by TCPDF (www.tcpdf.org)