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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(b) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(b)Where a local enquiry is ordered and held under clause (a) above, the Commission shall in its order requiring the local enquiry or by further order in writing, specify the time within which the local enquiry is to be completed: