Section 3(2)(m) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(m)[ the Director of Animal Husbandry, Government of West Bengal] [Clauses (m) and (n) substituted by W.B. Act 21 of 1996];

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