Delhi High Court - Orders
Raj Kumar Tyagi And Anr vs Union Of India And Ors on 15 May, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10528/2021
RAJ KUMAR TYAGI AND ANR .....Petitioners
Through: Mr. Shivanshu Bhardwaj, Adv.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Ms. Anjana Gosain and
Ms. Shreya Manjari, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 15.05.2025
1. The petitioners seek reading down of the BSF, Air Wing, Non- Gazetted (Combatised), Group 'B' and Group 'C' posts Recruitment Rules, 2012, or in the alternate quashing the rules regarding re- employment to the post of Junior Aircraft Mechanic (Sub Inspector) in BSF.
2. Rule DB.
3. List in due course.
C. HARI SHANKAR, J.
AJAY DIGPAUL, J.
MAY 15, 2025 gs Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 16:32:21