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Delhi High Court - Orders

Raj Kumar Tyagi And Anr vs Union Of India And Ors on 15 May, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~51
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 10528/2021
                            RAJ KUMAR TYAGI AND ANR                                                        .....Petitioners
                                                          Through:            Mr. Shivanshu Bhardwaj, Adv.
                                                          versus

                            UNION OF INDIA AND ORS                  .....Respondents
                                          Through: Ms. Anjana Gosain and
                                          Ms. Shreya Manjari, Advs.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                          ORDER

% 15.05.2025

1. The petitioners seek reading down of the BSF, Air Wing, Non- Gazetted (Combatised), Group 'B' and Group 'C' posts Recruitment Rules, 2012, or in the alternate quashing the rules regarding re- employment to the post of Junior Aircraft Mechanic (Sub Inspector) in BSF.

2. Rule DB.

3. List in due course.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

MAY 15, 2025 gs Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 16:32:21