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Union of India - Section

Section 23 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

23. Grant of medical degrees, diplomas, etc.

, by Institute. - Notwithstanding anything contained in any other law for the time being in force, the Institute shall have the power to grant medical, dental, nursing degrees, diplomas and other academic distinctions and titles under this Act.