Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(5)(d) in Kerala Veterinary and Animal Sciences University Act, 2010

(d)disallow any expenditure not warranted by the terms of any Statute or for which provision is required to be made by a Statute but has not been made;